Dwarika Sahai vs Deputy Director Of Consolidation ...
2019 Latest Caselaw 878 ALL

Citation : 2019 Latest Caselaw 878 ALL
Judgement Date : 8 March, 2019

Allahabad High Court

Dwarika Sahai vs Deputy Director Of Consolidation ... on 8 March, 2019

Bench: Salil Kumar Rai




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 4037 of 1982
 

 
Petitioner :- Dwarika Sahai
 
Respondent :- Deputy Director Of Consolidation And Others
 
Counsel for Petitioner :- U.K.Srivastava,C.S.C.
 
Counsel for Respondent :- I.M.Quddusi,Rakesh Kumar Singh
 

 
Hon'ble Salil Kumar Rai,J.

The case is passed over on the illness slip of Sri U.K. Srivastava, counsel for the petitioner.

List again peremptorily in the next cause list.

Order Date :- 8.3.2019

Satyam

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