Citation : 2019 Latest Caselaw 867 ALL
Judgement Date : 8 March, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 26 Case :- FIRST APPEAL FROM ORDER No. - 2860 of 2005 Appellant :- The Oriental Insurance Co. Ltd. Respondent :- Arvind Kumar Pandey And Another Counsel for Appellant :- S.K. Kakkar Counsel for Respondent :- L.C. Sahu,Rajeev Sharma Hon'ble Dr. Kaushal Jayendra Thaker,J.
Sri Rajeev Sharma-Advocate has absented himself.
As a last chance to him, list on 27.3.2019.
Order Date :- 8.3.2019
Mukesh
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