Ashok Kumar vs Prakash Chandra Sharma And ...
2019 Latest Caselaw 865 ALL

Citation : 2019 Latest Caselaw 865 ALL
Judgement Date : 8 March, 2019

Allahabad High Court

Ashok Kumar vs Prakash Chandra Sharma And ... on 8 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1149 of 2004
 

 
Appellant :- Ashok Kumar
 
Respondent :- Prakash Chandra Sharma And Another
 
Counsel for Appellant :- B.P.Verma
 
Counsel for Respondent :- V.C. Dixit
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Call for record of court below so as to reach this Court on or before 26.4.2019.

List on 29.4.2019.

Order Date :- 8.3.2019

Mukesh

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