Oriental Insurance Co Ltd vs Smt. Rameshwari Agarwal And ...
2019 Latest Caselaw 863 ALL

Citation : 2019 Latest Caselaw 863 ALL
Judgement Date : 8 March, 2019

Allahabad High Court

Oriental Insurance Co Ltd vs Smt. Rameshwari Agarwal And ... on 8 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 310 of 2004
 

 
Appellant :- Oriental Insurance Co Ltd
 
Respondent :- Smt. Rameshwari Agarwal And Others
 
Counsel for Appellant :- V.C. Dixit
 
Counsel for Respondent :- Madhav Jain,A.K. Sinha,Hitesh Pachori,R0761,Rakesh Kumar Garg,Ram Dulare Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Office to locate the record as per office noting the record has been received which has been rightly pointed out by Sri Rakesh Kumar Garg-Advocate.

List on 25.3.2019 along with lower Court's record.

Order Date :- 8.3.2019

Mukesh

Download the LatestLaws.com Mobile App