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Commissioner Of Income Tax-I ... vs Shri Pawan Agarwal 38(Itxa)2006
2019 Latest Caselaw 850 ALL

Citation : 2019 Latest Caselaw 850 ALL
Judgement Date : 8 March, 2019

Allahabad High Court
Commissioner Of Income Tax-I ... vs Shri Pawan Agarwal 38(Itxa)2006 on 8 March, 2019
Bench: Ritu Raj Awasthi, Alok Mathur



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- REVIEW PETITION No. - 338 of 2013
 

 
Petitioner :- Commissioner Of Income Tax-I Aayakar Bhawan Lko.
 
Respondent :- Shri Pawan Agarwal 38(Itxa)2006
 
Counsel for Petitioner :- D.D.Chopra,Manish Mishra
 

 
Hon'ble Ritu Raj Awasthi,J.

Hon'ble Alok Mathur,J.

Adjourned on request of Sri Manish Mishra, counsel for the review appellant.

Put up on 11.03.2019.

Order Date :- 8.3.2019

psd

 

 

 
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