Anil Kumar Dubey vs State Of U.P. Thru ...
2019 Latest Caselaw 843 ALL

Citation : 2019 Latest Caselaw 843 ALL
Judgement Date : 8 March, 2019

Allahabad High Court

Anil Kumar Dubey vs State Of U.P. Thru ... on 8 March, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 7710 of 2018
 
Petitioner :- Anil Kumar Dubey
 
Respondent :- State Of U.P. Thru Prin.Secy.Madhyamik Lucknow & Ors.
 
Counsel for Petitioner :- Pt. S. Chandra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

Learned counsel for the petitioner has filed steps, today in the Court, the same is taken on record.

Office to proceed accordingly.

Order Date :- 8.3.2019

Suresh/

[Rajesh Singh Chauhan,J.]

Download the LatestLaws.com Mobile App