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The New India Assurance Company ... vs Smt. Geeta Devi And Others
2019 Latest Caselaw 841 ALL

Citation : 2019 Latest Caselaw 841 ALL
Judgement Date : 8 March, 2019

Allahabad High Court
The New India Assurance Company ... vs Smt. Geeta Devi And Others on 8 March, 2019
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 955 of 2005
 

 
Appellant :- The New India Assurance Company Ltd.
 
Respondent :- Smt. Geeta Devi And Others
 
Counsel for Appellant :- Brijesh Chandra Naik,B.C.Pathak
 
Counsel for Respondent :- R.B. Gaur
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Heard Sri Brijesh Chandra Naik, learned counsel for appellant and Sri R.B. Gaur, learned counsel for claimant- respondent. None present for owner.

List this matter on 27.3.2019 for pronouncement of judgment.

Order Date :- 8.3.2019

Mukesh

 

 

 
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