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Praval Kumar And 4 Others vs State Of U.P. And Another
2019 Latest Caselaw 839 ALL

Citation : 2019 Latest Caselaw 839 ALL
Judgement Date : 8 March, 2019

Allahabad High Court

Praval Kumar And 4 Others vs State Of U.P. And Another on 8 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 2942 of 2019
 

 
Petitioner :- Praval Kumar And 4 Others
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- Arvind Kumar Tiwari
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Prakash Padia,J.

In terms of the order passed by this Court on 25.2.2019, instructions were placed by the learned Standing Counsel, the same is taken on record.

On the request of learned counsel for the petitioners, the matter is adjourned for two weeks.

List this matter on 29.3.2019.

Order Date :- 8.3.2019

Pramod Tripathi

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Praval Kumar And 4 Others vs State Of U.P. And Another
2019 Latest Caselaw 839 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Praval Kumar And 4 Others vs State Of U.P. And Another2019 Latest Caselaw 839 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Praval Kumar And 4 Others vs State Of U.P. And Another
2019 Latest Caselaw 839 ALL