Citation : 2019 Latest Caselaw 833 ALL
Judgement Date : 8 March, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 29 Case :- CONSOLIDATION No. - 2963 of 1983 Petitioner :- Shyam Sunder And Others Respondent :- D.D.C. And Others Counsel for Petitioner :- Dr.L.P.Misra,Brij Raj Tripathi,Rajieu Kumar Tripathi Counsel for Respondent :- C.S.C.,Vidya Prasad Nagaur Hon'ble Salil Kumar Rai,J.
On the request of counsel for the petitioners, the case is passed over for the day.
List in the next cause list.
Order Date :- 8.3.2019
Satyam
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