Dwarika Prasad And Others vs Ram Chandra And Others
2019 Latest Caselaw 832 ALL

Citation : 2019 Latest Caselaw 832 ALL
Judgement Date : 8 March, 2019

Allahabad High Court

Dwarika Prasad And Others vs Ram Chandra And Others on 8 March, 2019

Bench: Salil Kumar Rai




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 5030 of 1981
 

 
Petitioner :- Dwarika Prasad And Others
 
Respondent :- Ram Chandra And Others
 
Counsel for Petitioner :- A.K.Tewari,H.S.Sahai,Uma Shankar Sahai
 
Counsel for Respondent :- C.S.C.,Riyaz Ahmad
 

 
Hon'ble Salil Kumar Rai,J.

The case is passed over on the sanctioned leave of Sri Uma Shankar Sahai, counsel for the petitioner.

List again peremptorily in the next cause list.

Order Date :- 8.3.2019

Satyam

Download the LatestLaws.com Mobile App