New India Assurance Co Ltd vs Smt. Omwati And Others
2019 Latest Caselaw 829 ALL

Citation : 2019 Latest Caselaw 829 ALL
Judgement Date : 8 March, 2019

Allahabad High Court

New India Assurance Co Ltd vs Smt. Omwati And Others on 8 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 676 of 2004
 

 
Appellant :- New India Assurance Co Ltd
 
Respondent :- Smt. Omwati And Others
 
Counsel for Appellant :- V.C. Dixit
 
Counsel for Respondent :- Nigmendra Shukla
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Call for record of court below so as to reach this Court on or before 26.4.2019.

List on 29.4.2019.

Order Date :- 8.3.2019

Mukesh

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