Saturday, 02, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Ram Dular vs Paras Nath And Others
2019 Latest Caselaw 799 ALL

Citation : 2019 Latest Caselaw 799 ALL
Judgement Date : 7 March, 2019

Allahabad High Court
Ram Dular vs Paras Nath And Others on 7 March, 2019
Bench: Salil Kumar Rai



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 4851 of 1989
 

 
Petitioner :- Ram Dular
 
Respondent :- Paras Nath And Others
 
Counsel for Petitioner :- K.L. Vishwakarma,C.L. Yadav
 
Counsel for Respondent :- C.S.C.,C.B. Pandey,Hardev Misra,M. Afzal,Prashant Chandra,S.C. Shukla,U.R. Misra
 

 
Hon'ble Salil Kumar Rai,J.

The counsel for the petitioner states that a substitution application to substitute the heirs of the deceased respondent no. 1 was filed by him in the office of the Court and is numbered as C.M. Application No. 45792 of 2016. The said substitution application is not on record.

Office is directed to trace out and place on record the said substitution application before the next date.

List in the next cause list.

Order Date :- 7.3.2019

Satyam

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter