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Ram Awadh Singh vs Jhuri Singh And Another
2019 Latest Caselaw 794 ALL

Citation : 2019 Latest Caselaw 794 ALL
Judgement Date : 7 March, 2019

Allahabad High Court
Ram Awadh Singh vs Jhuri Singh And Another on 7 March, 2019
Bench: Salil Kumar Rai



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 2773 of 1980
 

 
Petitioner :- Ram Awadh Singh
 
Respondent :- Jhuri Singh And Another
 
Counsel for Petitioner :- A.K. Verma,A.K. Verma,D.K.Rastogi,Vijai Bahadur Verma
 
Counsel for Respondent :- C.S.C.,S.K.Mehrotra
 

 
Hon'ble Salil Kumar Rai,J.

On the request of counsel for the parties, put up on 11.3.2019 in the additional cause list.

Order Date :- 7.3.2019

Satyam

 

 

 
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