New India Assurance Co Ltd vs Sumit Narayan And Others
2019 Latest Caselaw 783 ALL

Citation : 2019 Latest Caselaw 783 ALL
Judgement Date : 7 March, 2019

Allahabad High Court

New India Assurance Co Ltd vs Sumit Narayan And Others on 7 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 179 of 2005
 

 
Appellant :- New India Assurance Co Ltd
 
Respondent :- Sumit Narayan And Others
 
Counsel for Appellant :- Vinay Khare
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Going through the grounds, it would be very necessary to this Court for perusal of record. Hence, call for record and proceeding of the Tribunal so as to reach this Court on or before, 8.4.2019.

List on 9.4.2019.

Order Date :- 7.3.2019

Mukesh

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