National Insurance Co Ltd vs Surendra Kumar Sharma And Others
2019 Latest Caselaw 782 ALL

Citation : 2019 Latest Caselaw 782 ALL
Judgement Date : 7 March, 2019

Allahabad High Court

National Insurance Co Ltd vs Surendra Kumar Sharma And Others on 7 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 846 of 2005
 

 
Appellant :- National Insurance Co Ltd
 
Respondent :- Surendra Kumar Sharma And Others
 
Counsel for Appellant :- A.C. Nigam
 
Counsel for Respondent :- Rajesh Kr. Mishra,Dushyant Kr.,R.C. Srivastava
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri A.C. Nigam-Advocate has sought adjournment on the ground of illness.

List on 25.3.2019.

Order Date :- 7.3.2019

Mukesh

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