Raj Kumar Chaturvedi vs Ismil Khan And Others
2019 Latest Caselaw 779 ALL

Citation : 2019 Latest Caselaw 779 ALL
Judgement Date : 7 March, 2019

Allahabad High Court

Raj Kumar Chaturvedi vs Ismil Khan And Others on 7 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2481 of 2003
 

 
Appellant :- Raj Kumar Chaturvedi
 
Respondent :- Ismil Khan And Others
 
Counsel for Appellant :- M.P. Sarraf,Gulrez Khan,Kartikeya Saran,Satish Chandra Dubey
 
Counsel for Respondent :- Arvind Kumar
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Ms. Jyotsna Srivastava-Advocate has sought adjournment in the connected matter on the ground of illness. None present for appellant. Sri Arvind Kumar holding brief of Sri Komal Mehrotra counsel for respondent is present.

List on 25.3.2019.

Order Date :- 7.3.2019

Mukesh

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