Oriental Insurance Company Ltd. vs Smt. Maimunisha And Others
2019 Latest Caselaw 773 ALL

Citation : 2019 Latest Caselaw 773 ALL
Judgement Date : 7 March, 2019

Allahabad High Court

Oriental Insurance Company Ltd. vs Smt. Maimunisha And Others on 7 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 622 of 1999
 

 
Appellant :- Oriental Insurance Company Ltd.
 
Respondent :- Smt. Maimunisha And Others
 
Counsel for Appellant :- Ramesh Singh
 
Counsel for Respondent :- M.P. Saraf,Krishna Murari
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Ramesh Singh-Advocate has sought adjournment on the ground of illness.

Name of Sri M.P. Saraf and Sri Krishna Murari be not shown in the cause title and cause list.

List on 14.3.2019 showing the name of Sri Ram Singh as counsel for respondent.

Order Date :- 7.3.2019

Mukesh

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