New India Assurance Co. Ltd. vs Sajma And Others
2019 Latest Caselaw 772 ALL

Citation : 2019 Latest Caselaw 772 ALL
Judgement Date : 7 March, 2019

Allahabad High Court

New India Assurance Co. Ltd. vs Sajma And Others on 7 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 950 of 1997
 

 
Appellant :- New India Assurance Co. Ltd.
 
Respondent :- Sajma And Others
 
Counsel for Appellant :- S.D. Pathak,Vipin Chandra Dixit
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri V.C. Dixit states that he was asked to appear in this matter on behalf of New India Assurance Company Limited but he does not have any instruction. New India Assurance Company Limited may appoint Advocate by 12.3.2019.

As a last chance, list on 14.3.2019.

Name of Sri S.D. Pathak and Sri Vipin Chandra Dixit-Advocates be not shown for the appellant.

Order Date :- 7.3.2019

Mukesh

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