Smt. Munni Devi And Others vs Smt. Radha Singh @ Radhika Singh ...
2019 Latest Caselaw 771 ALL

Citation : 2019 Latest Caselaw 771 ALL
Judgement Date : 7 March, 2019

Allahabad High Court

Smt. Munni Devi And Others vs Smt. Radha Singh @ Radhika Singh ... on 7 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 186 of 2003
 

 
Appellant :- Smt. Munni Devi And Others
 
Respondent :- Smt. Radha Singh @ Radhika Singh And Others
 
Counsel for Appellant :- Amrendra Pratap Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

This is a defective appeal of the year 2003. Instead of arguing this matter learned counsel for the appellant has sought for adjournment.

List on 25.3.2019.

Subject to cost of Rs.5,000/- two weeks' time is granted to the counsel for the appellant. The cost to be deposited by counsel for appellant with the Registry of this High Court forthwith.

Order Date :- 7.3.2019

Mukesh

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