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Principal Commissioner Of Income ... vs Union Of India Thru. Secy. ...
2019 Latest Caselaw 767 ALL

Citation : 2019 Latest Caselaw 767 ALL
Judgement Date : 7 March, 2019

Allahabad High Court
Principal Commissioner Of Income ... vs Union Of India Thru. Secy. ... on 7 March, 2019
Bench: Ritu Raj Awasthi, Alok Mathur



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- MISC. BENCH No. - 208 of 2017
 

 
Petitioner :- Principal Commissioner Of Income Tax (Central)
 
Respondent :- Union Of India Thru. Secy. Ministry Of Finance & Ors.
 
Counsel for Petitioner :- Manish Misra
 
Counsel for Respondent :- A.S.G.,Shishir Chandra
 

 
Hon'ble Ritu Raj Awasthi,J.

Hon'ble Alok Mathur,J.

Adjourned on request made by Sri Manish Mishra, learned counsel for the petitioner.

With the consent of parties, list in week commencing 25.03.2019.

List again.

Order Date :- 7.3.2019

psd

 

 

 
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