State Of ... vs Ram Prakash Yadav & Anr.
2019 Latest Caselaw 765 ALL

Citation : 2019 Latest Caselaw 765 ALL
Judgement Date : 7 March, 2019

Allahabad High Court

State Of ... vs Ram Prakash Yadav & Anr. on 7 March, 2019

Bench: Ritu Raj Awasthi, Alok Mathur




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 24558 of 2018
 

 
Petitioner :- State Of U.P.Thru.Prin.Secy.(Home),Lucknow & Ors.
 
Respondent :- Ram Prakash Yadav & Anr.
 
Counsel for Petitioner :- C.S.C.
 
Counsel for Respondent :- C.S.C.,Atul Benjamin Solomon,Gaurav Kumar Kashyap,Surya Prakash Tiwari
 

 
Hon'ble Ritu Raj Awasthi,J.

Hon'ble Alok Mathur,J.

Learned Standing Counsel appearing for the petitioners states that the record of the case is not available.

The case is adjourned.

List in next cause list.

Interim order to continue till the next date of listing.

Order Date :- 7.3.2019

psd

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