Amar Singh vs U.O.I. Thru. Secy. Sanchar, ...
2019 Latest Caselaw 764 ALL

Citation : 2019 Latest Caselaw 764 ALL
Judgement Date : 7 March, 2019

Allahabad High Court

Amar Singh vs U.O.I. Thru. Secy. Sanchar, ... on 7 March, 2019

Bench: Ritu Raj Awasthi, Alok Mathur




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 25270 of 2017
 

 
Petitioner :- Amar Singh
 
Respondent :- U.O.I. Thru. Secy. Sanchar, Mantralaya Sanchar & Others
 
Counsel for Petitioner :- Pradeep Sinha
 
Counsel for Respondent :- A.S.G.,Syed Mohd. Munis Jafari
 

 
Hon'ble Ritu Raj Awasthi,J.

Hon'ble Alok Mathur,J.

Adjourned on the reported illness of Sri Pradeep Sinha, learned counsel for the appellant.

List in next cause list.

Order Date :- 7.3.2019

psd

Download the LatestLaws.com Mobile App