Shaileshwar Nath Singh vs State Of U.P. Thru ...
2019 Latest Caselaw 763 ALL

Citation : 2019 Latest Caselaw 763 ALL
Judgement Date : 7 March, 2019

Allahabad High Court

Shaileshwar Nath Singh vs State Of U.P. Thru ... on 7 March, 2019

Bench: Ritu Raj Awasthi, Alok Mathur




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 16703 of 2016
 

 
Petitioner :- Shaileshwar Nath Singh
 
Respondent :- State Of U.P. Thru Prin.Secy.Appointment Deptt. And Another
 
Counsel for Petitioner :- Mahendra Bahadur Singh,Shaileshwar Nath Singh
 
Counsel for Respondent :- C.S.C.,Gaurav Mehrotra,U.N. Mishra
 

 
Hon'ble Ritu Raj Awasthi,J.

Hon'ble Alok Mathur,J.

Sri Gaurav Mehrotra, learned counsel for the opposite party prays for and is granted two weeks time to file reply to the 3rd supplementary affidavit. He may also give reply to the queries of the Court as recorded in the order dated 31.01.2019.

List on 03.04.2019, on which date record as directed, shall be produced.

Order Date :- 7.3.2019

psd

Download the LatestLaws.com Mobile App