Kishan Pal Singh And Others vs State Of U.P.Through Principal ...
2019 Latest Caselaw 736 ALL

Citation : 2019 Latest Caselaw 736 ALL
Judgement Date : 7 March, 2019

Allahabad High Court

Kishan Pal Singh And Others vs State Of U.P.Through Principal ... on 7 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 70922 of 2010
 

 
Petitioner :- Kishan Pal Singh And Others
 
Respondent :- State Of U.P.Through Principal Secretary Forest And Others
 
Counsel for Petitioner :- Pankaj Srivastava
 
Counsel for Respondent :- C. S. C.
 

 
Hon'ble Prakash Padia,J.

This is an application for withdrawal of the writ petition.

List with previous papers on 13.3.2019.

Order Date :- 7.3.2019

Pramod Tripathi

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