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Ram Asrey vs D.D.C. Faizabad & Others
2019 Latest Caselaw 727 ALL

Citation : 2019 Latest Caselaw 727 ALL
Judgement Date : 7 March, 2019

Allahabad High Court
Ram Asrey vs D.D.C. Faizabad & Others on 7 March, 2019
Bench: Rang Nath Pandey



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 7874 of 1988
 

 
Petitioner :- Ram Asrey
 
Respondent :- D.D.C. Faizabad & Others
 
Counsel for Petitioner :- R.C. Singh,Dr. Ramsurat Pande,S.P.Tiwari
 
Counsel for Respondent :- C.S.C.,Deepak Srivastava
 

 
Hon'ble Rang Nath Pandey,J.

List has been revised.

No one appears to press this petition, therefore, the petition is dismissed in default.

Order Date :- 7.3.2019

M/A.

 

 

 
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