Shitla Prasad And Another vs Assistant Director Of ...
2019 Latest Caselaw 724 ALL

Citation : 2019 Latest Caselaw 724 ALL
Judgement Date : 7 March, 2019

Allahabad High Court

Shitla Prasad And Another vs Assistant Director Of ... on 7 March, 2019

Bench: Salil Kumar Rai




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 1248 of 1980
 

 
Petitioner :- Shitla Prasad And Another
 
Respondent :- Assistant Director Of Consolidation & Others
 
Counsel for Petitioner :- Bireshwar Nath
 
Counsel for Respondent :- C.S.C.,Dr.L.P.Mishra,Rakesh Singh
 

 
Hon'ble Salil Kumar Rai,J.

The counsel for the petitioners prays for and is granted one week and no more time to provide the address of the proposed heirs of the deceased respondent as previously directed by this Court vide its orders dated 2.1.2019 and 28.1.2019.

List peremptorily after one week.

Order Date :- 7.3.2019

Satyam

Download the LatestLaws.com Mobile App