Ram Raj And Another vs Gaon Sabha Kalipur And Others
2019 Latest Caselaw 722 ALL

Citation : 2019 Latest Caselaw 722 ALL
Judgement Date : 7 March, 2019

Allahabad High Court

Ram Raj And Another vs Gaon Sabha Kalipur And Others on 7 March, 2019

Bench: Salil Kumar Rai




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 2861 of 1980
 

 
Petitioner :- Ram Raj And Another
 
Respondent :- Gaon Sabha Kalipur And Others
 
Counsel for Petitioner :- S.C.Misra,D.S.Shukla,R.S.Pandey,Salil K.Srivastava
 
Counsel for Respondent :- C.S.C.,M.A.Khan,Mohd.Adil Khan,Mohiuddin Khan,R.N.Gupta,Yogendra Nath Yadav
 

 
Hon'ble Salil Kumar Rai,J.

On the request of counsel for the petitioners, the case is passed over for the day.

List peremptorily in the next cause list.

Order Date :- 7.3.2019

Satyam

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