United India Insurance Co. Ltd. ... vs Smt. Israwati And Another
2019 Latest Caselaw 717 ALL

Citation : 2019 Latest Caselaw 717 ALL
Judgement Date : 7 March, 2019

Allahabad High Court

United India Insurance Co. Ltd. ... vs Smt. Israwati And Another on 7 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1311 of 1999
 

 
Appellant :- United India Insurance Co. Ltd. Basti Thr. Branch Manager
 
Respondent :- Smt. Israwati And Another
 
Counsel for Appellant :- Vineet Saran,Vipin Chandra Dixit
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Call for record and proceeding of the Tribunal so as to reach this Court on or before 7.4.2019.

List on 8.4.2019.

Order Date :- 7.3.2019

Mukesh

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