Narayan Singh vs State Of U.P. And 5 Others
2019 Latest Caselaw 712 ALL

Citation : 2019 Latest Caselaw 712 ALL
Judgement Date : 7 March, 2019

Allahabad High Court

Narayan Singh vs State Of U.P. And 5 Others on 7 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 58792 of 2017
 

 
Petitioner :- Narayan Singh
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Vineet Kumar Singh
 
Counsel for Respondent :- C.S.C.,Vikram Bahadur Singh
 

 
Hon'ble Prakash Padia,J.

On the request made by Mr. Amit Manohar, learned Additional Chief Standing Counsel, put up on 25.3.2019 in the additional cause list along-with connected matters.

Order Date :- 7.3.2019

Pramod Tripathi

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