Mantu vs State Of U.P.
2019 Latest Caselaw 678 ALL

Citation : 2019 Latest Caselaw 678 ALL
Judgement Date : 6 March, 2019

Allahabad High Court

Mantu vs State Of U.P. on 6 March, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 68
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 9449 of 2019
 

 
Applicant :- Mantu
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sushil Kumar Rao,Pawan Kumar Rao
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A. prays for and is granted four weeks' time to file counter affidavit enclosing the viscera report of the deceased. Rejoinder affidavit, if any, be filed within one week thereafter.

List thereafter before appropriate bench.

Order Date :- 6.3.2019

Masarrat

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