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Imamuddin And Ors. vs Deputy Director Of Consolidation ...
2019 Latest Caselaw 672 ALL

Citation : 2019 Latest Caselaw 672 ALL
Judgement Date : 6 March, 2019

Allahabad High Court
Imamuddin And Ors. vs Deputy Director Of Consolidation ... on 6 March, 2019
Bench: Salil Kumar Rai



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 24588 of 2018
 

 
Petitioner :- Imamuddin And Ors.
 
Respondent :- Deputy Director Of Consolidation Faizabad And Ors.
 
Counsel for Petitioner :- Mohammad Aslam Khan
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Salil Kumar Rai,J.

The cases of Mohammad Aslam Khan, counsel for the petitioners are reported to be adjourned for today.

The case is passed over for the day.

List peremptorily in the next cause list.

Order Date :- 6.3.2019

Satyam

 

 

 
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