Bechai And Others vs Distt.Deputy Director Of ...
2019 Latest Caselaw 671 ALL

Citation : 2019 Latest Caselaw 671 ALL
Judgement Date : 6 March, 2019

Allahabad High Court

Bechai And Others vs Distt.Deputy Director Of ... on 6 March, 2019

Bench: Salil Kumar Rai




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 2741 of 1983
 

 
Petitioner :- Bechai And Others
 
Respondent :- Distt.Deputy Director Of Consolidation, Bahraich & Others
 
Counsel for Petitioner :- A.R.Khan
 
Counsel for Respondent :- J.K.Sinha
 

 
Hon'ble Salil Kumar Rai,J.

On the request of counsel for the petitioners, put up on 11.3.2019 in the additional cause list.

The counsel for the petitioners shall inform the counsel for the respondents about this order in writing.

Order Date :- 6.3.2019

Satyam

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