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Lalta Prasad And Others vs Deputy Director Of ...
2019 Latest Caselaw 659 ALL

Citation : 2019 Latest Caselaw 659 ALL
Judgement Date : 6 March, 2019

Allahabad High Court
Lalta Prasad And Others vs Deputy Director Of ... on 6 March, 2019
Bench: Salil Kumar Rai



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 3999 of 1981
 

 
Petitioner :- Lalta Prasad And Others
 
Respondent :- Deputy Director Of Consolidation, Barabanki And Others
 
Counsel for Petitioner :- A.S.Chaudhary
 
Counsel for Respondent :- C.S.C.,A.K. Verma
 

 
Hon'ble Salil Kumar Rai,J.

It is reported that Sri A.S. Chaudhary, counsel for the petitioners has died.

Issue card notice to the petitioners to engage another counsel.

Order Date :- 6.3.2019

Satyam

 

 

 
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