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National Insurance Co Ltd vs Rajeev Kumar Alias Raju And Others
2019 Latest Caselaw 654 ALL

Citation : 2019 Latest Caselaw 654 ALL
Judgement Date : 6 March, 2019

Allahabad High Court
National Insurance Co Ltd vs Rajeev Kumar Alias Raju And Others on 6 March, 2019
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 411 of 2004
 

 
Appellant :- National Insurance Co Ltd
 
Respondent :- Rajeev Kumar Alias Raju And Others
 
Counsel for Appellant :- Ashok Kr. Srivastava,N.K.Srivastaa
 
Counsel for Respondent :- Nigmendra Shukla
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

As requested by Sri N.K. Srivastava-Advocate, list on 13.3.2019.

Order Date :- 6.3.2019

Mukesh

 

 

 
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