Smt. Seema Makker And Others vs Sri Ram Niwas Gupta And Others
2019 Latest Caselaw 653 ALL

Citation : 2019 Latest Caselaw 653 ALL
Judgement Date : 6 March, 2019

Allahabad High Court

Smt. Seema Makker And Others vs Sri Ram Niwas Gupta And Others on 6 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1286 of 2003
 

 
Appellant :- Smt. Seema Makker And Others
 
Respondent :- Sri Ram Niwas Gupta And Others
 
Counsel for Appellant :- Suman Jaiswal,Suman Jaiswal,V.P.Varshney,Vinay Kr.Singh Chandel
 
Counsel for Respondent :- K. Shailendra,Pankaj Agarwal,Virendra Kumar
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri V.P. Varshney-Advocate has sought adjournment on the ground of illness. Sri Vinay Kr.Singh Chandel is not present. None appears for respondent.

List on 26.3.2019.

Order Date :- 6.3.2019

Mukesh

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