The New India Assurance Co Ltd. vs Smt. Seema Shukla And Others
2019 Latest Caselaw 650 ALL

Citation : 2019 Latest Caselaw 650 ALL
Judgement Date : 6 March, 2019

Allahabad High Court

The New India Assurance Co Ltd. vs Smt. Seema Shukla And Others on 6 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2440 of 2003
 

 
Appellant :- The New India Assurance Co Ltd.
 
Respondent :- Smt. Seema Shukla And Others
 
Counsel for Appellant :- S.C. Srivastava
 
Counsel for Respondent :- R.S.Pandey,D.K. Tiwari,R.S. Malviya,Rajshree Malviya,S.K. Srivastava
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri S.C.Srivastava-Advocate has sought adjournment on the ground of illness.

List on 26.3.2019.

Order Date :- 6.3.2019

Mukesh

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