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Mohd Hanif And Others vs State Of U.P. And Others
2019 Latest Caselaw 635 ALL

Citation : 2019 Latest Caselaw 635 ALL
Judgement Date : 6 March, 2019

Allahabad High Court
Mohd Hanif And Others vs State Of U.P. And Others on 6 March, 2019
Bench: Shashi Kant Gupta, Pradeep Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- FIRST APPEAL No. - 1000 of 2002
 

 
Appellant :- Mohd Hanif And Others
 
Respondent :- State Of U.P. And Others
 
Counsel for Appellant :- N. Lal,Yash Tandon,Yogesh Tiwari
 
Counsel for Respondent :- Vivek Saran
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Pradeep Kumar Srivastava,J.

In re: Civil Misc. Substitution Application No. 01 of 2018.

Heard learned counsel for the parties.

Substitution application is allowed in terms of prayer made therein.

Substitution of legal heirs be carried out within a week.

List thereafter.

Order Date :- 6.3.2019

RCT/-

 

 

 
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