Saturday, 02, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Mahavir And Others vs State Of U.P. Through Collector ...
2019 Latest Caselaw 634 ALL

Citation : 2019 Latest Caselaw 634 ALL
Judgement Date : 6 March, 2019

Allahabad High Court
Mahavir And Others vs State Of U.P. Through Collector ... on 6 March, 2019
Bench: Shashi Kant Gupta, Pradeep Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- FIRST APPEAL No. - 63 of 2002
 

 
Appellant :- Mahavir And Others
 
Respondent :- State Of U.P. Through Collector Ghaziabad And Another
 
Counsel for Appellant :- A.D. Prabhakar,Ashok Kumar Tripathi,Yash Tandon
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Pradeep Kumar Srivastava,J.

In re: Civil Misc. Application No. 03 of 2018.

Heard learned counsel for the parties.

In terms of order dated 23.9.2016 passed by the Apex Court in Special Leave to Appeal (C) ...CC No.(s). 17426-17504 of 2016, substitution application is allowed.

Substitution of legal heirs be carried out within a week.

List thereafter.

Order Date :- 6.3.2019

RCT/-

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter