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Sukhbir Singh And Others vs State Of U.P. Through Collector ...
2019 Latest Caselaw 631 ALL

Citation : 2019 Latest Caselaw 631 ALL
Judgement Date : 6 March, 2019

Allahabad High Court
Sukhbir Singh And Others vs State Of U.P. Through Collector ... on 6 March, 2019
Bench: Shashi Kant Gupta, Pradeep Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 439 of 2001
 

 
Appellant :- Sukhbir Singh And Others
 
Respondent :- State Of U.P. Through Collector Ghaziabad And Another
 
Counsel for Appellant :- A.D. Prabhakar,Ashok Kumar Tripathi
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Pradeep Kumar Srivastava,J.

In re: Civil Misc. Amendment Application No. 02 of 2018.

Heard learned counsel for the parties.

Amendment application is allowed.

Necessary amendments may be incorporated in the memo of appeal within a week.

List thereafter.

Order Date :- 6.3.2019

RCT/-

 

 

 
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