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C/M Sukhdev Prasad Tripathi ... vs State Of U.P Thru Prin Secy ...
2019 Latest Caselaw 627 ALL

Citation : 2019 Latest Caselaw 627 ALL
Judgement Date : 6 March, 2019

Allahabad High Court
C/M Sukhdev Prasad Tripathi ... vs State Of U.P Thru Prin Secy ... on 6 March, 2019
Bench: Karunesh Singh Pawar



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 31
 

 
Case :- MISC. SINGLE No. - 6863 of 2016
 

 
Petitioner :- C/M Sukhdev Prasad Tripathi Smarak Sanskrit Vidyapeeth
 
Respondent :- State Of U.P Thru Prin Secy Secondary Edu Lko & Ors
 
Counsel for Petitioner :- Girish Chandra Verma,Ashish Verma
 
Counsel for Respondent :- C.S.C
 

 
Hon'ble Karunesh Singh Pawar,J.

As prayed, list in next cause list.

Order Date :- 6.3.2019

psd

 

 

 
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