Pt. Jawahar Lal Nehru P.G. College ... vs State Of U.P. Thru ...
2019 Latest Caselaw 626 ALL

Citation : 2019 Latest Caselaw 626 ALL
Judgement Date : 6 March, 2019

Allahabad High Court

Pt. Jawahar Lal Nehru P.G. College ... vs State Of U.P. Thru ... on 6 March, 2019

Bench: Karunesh Singh Pawar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 31
 

 
Case :- MISC. SINGLE No. - 4915 of 2015
 

 
Petitioner :- Pt. Jawahar Lal Nehru P.G. College Thru Its Prin.Dr.Nand Lal
 
Respondent :- State Of U.P. Thru Prin.Secy.Finance Civil Sectt.Lko.& Ors.
 
Counsel for Petitioner :- Pali Anurag,Gaurav Mehrotra,Kunal Shah,Santosh Kumar Tripathi
 
Counsel for Respondent :- C.S.C.,Satyendra Nath Srivastava,Shahid Raza
 

 
Hon'ble Karunesh Singh Pawar,J.

As prayed, list in next week.

Interim order, if any, is extended till the next date of listing.

Order Date :- 6.3.2019

psd

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