C/M Paras Nath Junior High School ... vs State Of U.P.Thru ...
2019 Latest Caselaw 623 ALL

Citation : 2019 Latest Caselaw 623 ALL
Judgement Date : 6 March, 2019

Allahabad High Court

C/M Paras Nath Junior High School ... vs State Of U.P.Thru ... on 6 March, 2019

Bench: Karunesh Singh Pawar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 31
 

 
Case :- MISC. SINGLE No. - 8002 of 2015
 

 
Petitioner :- C/M Paras Nath Junior High School Thru Its Manager Harivansh
 
Respondent :- State Of U.P.Thru Prin.Secy.Institutional Finance Deptt.&Ors
 
Counsel for Petitioner :- Diwakar Singh Kaushik,Bhoop Chandra Singh,Meenakshi Singh
 
Counsel for Respondent :- C.S.C.,J.B.S. Rathour,Pt S. Chandra
 

 
Hon'ble Karunesh Singh Pawar,J.

Adjourned on the illness slip of Ms. Meenakshi Singh, learned counsel for the petitioner.

List in next cause list.

Order Date :- 6.3.2019

psd

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