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Union Of India Thru General ... vs Lautan Member Executive (Prss) & ...
2019 Latest Caselaw 615 ALL

Citation : 2019 Latest Caselaw 615 ALL
Judgement Date : 6 March, 2019

Allahabad High Court
Union Of India Thru General ... vs Lautan Member Executive (Prss) & ... on 6 March, 2019
Bench: Karunesh Singh Pawar



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 31
 

 
Case :- MISC. SINGLE No. - 2135 of 2013
 

 
Petitioner :- Union Of India Thru General Manager N.E.R. Gorakhpur & Other
 
Respondent :- Lautan Member Executive (Prss) & Another
 
Counsel for Petitioner :- Chandra Shekhar Sinha
 
Counsel for Respondent :- Sanjay Awasthi,D.P. Awasthi,Tripathi B.G. Balak
 

 
Hon'ble Karunesh Singh Pawar,J.

List has been revised. None appears for the respondents.

List in next week.

Order Date :- 6.3.2019

psd

 

 

 
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