M/S K.M. Sugar Mills Ltd. Moti ... vs State Of U.P. Thru Deputy Labour ...
2019 Latest Caselaw 612 ALL

Citation : 2019 Latest Caselaw 612 ALL
Judgement Date : 6 March, 2019

Allahabad High Court

M/S K.M. Sugar Mills Ltd. Moti ... vs State Of U.P. Thru Deputy Labour ... on 6 March, 2019

Bench: Karunesh Singh Pawar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 31
 

 
Case :- MISC. SINGLE No. - 5947 of 2013
 

 
Petitioner :- M/S K.M. Sugar Mills Ltd. Moti Nagar Thru Executive Director
 
Respondent :- State Of U.P. Thru Deputy Labour Commissioner & Others
 
Counsel for Petitioner :- Pradeep Kumar Singh,Ashwani Kumar Singh
 
Counsel for Respondent :- C.S.C.,Ramesh Kumar Srivastava,Sheshnath Bhardwaj 'Advoc
 

 
Hon'ble Karunesh Singh Pawar,J.

Adjourned on the request of learned counsel for the petitioner.

List in next cause list.

Order Date :- 6.3.2019

psd

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