Mahendra Kumar Tiwari [Stamp] vs Additional Commissioner/Chief ...
2019 Latest Caselaw 611 ALL

Citation : 2019 Latest Caselaw 611 ALL
Judgement Date : 6 March, 2019

Allahabad High Court

Mahendra Kumar Tiwari [Stamp] vs Additional Commissioner/Chief ... on 6 March, 2019

Bench: Karunesh Singh Pawar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 31
 

 
Case :- MISC. SINGLE No. - 403 of 2013
 

 
Petitioner :- Mahendra Kumar Tiwari [Stamp]
 
Respondent :- Additional Commissioner/Chief Controller Revenue Auth. & Ors
 
Counsel for Petitioner :- Alok Srivastava Ii,Ashok Kumar Tripathi,Pratima Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Karunesh Singh Pawar,J.

Adjourned on request of learned counsel for the petitioner.

List in next cause list.

Order Date :- 6.3.2019

psd

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