Smt. Rama Chaurasia W/O Shri ... vs Debut Recovery Appellant ...
2019 Latest Caselaw 603 ALL

Citation : 2019 Latest Caselaw 603 ALL
Judgement Date : 6 March, 2019

Allahabad High Court

Smt. Rama Chaurasia W/O Shri ... vs Debut Recovery Appellant ... on 6 March, 2019

Bench: Karunesh Singh Pawar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 31
 

 
Case :- MISC. SINGLE No. - 4411 of 2011
 

 
Petitioner :- Smt. Rama Chaurasia W/O Shri Prakash Chaurasia
 
Respondent :- Debut Recovery Appellant Tribunal Thro. Its Registrar & 2 Or
 
Counsel for Petitioner :- Ravi Singh,Ravendra Pratap Singh
 
Counsel for Respondent :- C.S.C.,Ram Raj,Vinay Shankar Srivastava
 

 
Hon'ble Karunesh Singh Pawar,J.

(C.M. Application No. 14860 of 2019)

This is an application for recall of the order dated 18.01.2019 passed by this Court.

Cause shown is sufficient.

The application is allowed. The order dated 18.01.2019 is recalled.

The writ petition is restored to its original number.

List in next week.

Order Date :- 6.3.2019

psd

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