Brij Narayan Tripathi And 3 Ors. vs State Of U.P. Thru ...
2019 Latest Caselaw 593 ALL

Citation : 2019 Latest Caselaw 593 ALL
Judgement Date : 6 March, 2019

Allahabad High Court

Brij Narayan Tripathi And 3 Ors. vs State Of U.P. Thru ... on 6 March, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 17303 of 2017
 
Petitioner :- Brij Narayan Tripathi And 3 Ors.
 
Respondent :- State Of U.P. Thru Prin.Secy.Deptt.Of Secondary Edu. & Ors.
 
Counsel for Petitioner :- Gaurav Mehrotra,Kunal Shah
 
Counsel for Respondent :- C.S.C.,Anurag Srivastava,R.K.Singh Suryavansi
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioners, list this petition in the next week within top ten cases.

Order Date :- 6.3.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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