Citation : 2019 Latest Caselaw 592 ALL
Judgement Date : 6 March, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - A No. - 3104 of 2019 Petitioner :- Abhishek Kumar Respondent :- State Of U.P. And 3 Others Counsel for Petitioner :- Shivendu Ojha,Shikher Trivedi Counsel for Respondent :- C.S.C.,Ashok Kumar Yadav Hon'ble Prakash Padia,J.
On the request of learned counsel for the parties, put up on 11.3.2019 in the additional cause list.
Order Date :- 6.3.2019
Pramod Tripathi
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!