Krishna Prakash Singh And 29 ... vs State Of U.P. And 2 Others
2019 Latest Caselaw 589 ALL

Citation : 2019 Latest Caselaw 589 ALL
Judgement Date : 6 March, 2019

Allahabad High Court

Krishna Prakash Singh And 29 ... vs State Of U.P. And 2 Others on 6 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 19665 of 2018
 

 
Petitioner :- Krishna Prakash Singh And 29 Others
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Seemant Singh,Shri Ram Yadav
 
Counsel for Respondent :- C.S.C.,Ashok Kumar Yadav
 

 
Hon'ble Prakash Padia,J.

Supplementary affidavit filed today is taken on record.

Due to paucity of time, the case could not be taken up today.

List on 13.3.2019.

Order Date :- 6.3.2019

Pramod Tripathi

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