Sachendra Kumar Rai vs State Of U.P. And 5 Others
2019 Latest Caselaw 576 ALL

Citation : 2019 Latest Caselaw 576 ALL
Judgement Date : 6 March, 2019

Allahabad High Court

Sachendra Kumar Rai vs State Of U.P. And 5 Others on 6 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 9476 of 2016
 

 
Petitioner :- Sachendra Kumar Rai
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Damodar Pandey
 
Counsel for Respondent :- C.S.C., ,P.D. Tripathi,Sunil Kumar Singh
 

 
Hon'ble Prakash Padia,J.

Learned counsel for the petitioner prays for and is granted four weeks further time to file rejoinder affidavit.

List immediately after expiry of aforesaid period.

Order Date :- 6.3.2019

Pramod Tripathi

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